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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(a) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(a)Subject to the provisions of Rule 8 Principal/Vice Principal/Headmaster/Assistant Headmaster shall be selected on seniority-cum-merit basis as per Rule 3(u).