Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S Apl Apollo Tubes Limited vs Mr. Ram Pratap Goyal on 12 March, 2025

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                    $~29
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RFA(COMM) 487/2024 CM APPL. 66962/2024
                                                M/S APL APOLLO TUBES LIMITED               .....Appellant
                                                              Through: Mr Harish Kumar Garg and Mr
                                                                         Vineet Jain, Advocates.
                                                              versus
                                                MR. RAM PRATAP GOYAL                       .....Respondent
                                                              Through: Mr Vikas Garg and Mr Prashant
                                                                         Mavi, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MR. JUSTICE TEJAS KARIA
                                                              ORDER

% 12.03.2025 List for hearing on 12.08.2025.

VIBHU BAKHRU, J TEJAS KARIA, J MARCH 12, 2025 RK Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2025 at 21:49:20