Delhi High Court - Orders
M/S Apl Apollo Tubes Limited vs Mr. Ram Pratap Goyal on 12 March, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 487/2024 CM APPL. 66962/2024
M/S APL APOLLO TUBES LIMITED .....Appellant
Through: Mr Harish Kumar Garg and Mr
Vineet Jain, Advocates.
versus
MR. RAM PRATAP GOYAL .....Respondent
Through: Mr Vikas Garg and Mr Prashant
Mavi, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 12.03.2025 List for hearing on 12.08.2025.
VIBHU BAKHRU, J TEJAS KARIA, J MARCH 12, 2025 RK Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2025 at 21:49:20