Section 7(1) in Uttarakhand Water Management and Regulatory Act, 2013
(1)The Chairperson of a Member shall hold office from a term of five years from the date he enters upon his office :Provided that, the Chairperson or a Member may be re-appointed but not for more than two consecutive terms :Provided further that the Chairperson or a Member shall not hold office after he has attained the age of seventy years.
