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[Cites 0, Cited by 0] [Section 106AJ] [Entire Act]

State of Uttarakhand - Subsection

Section 106AJ(3) in Uttarakhand Panchayati Raj Act, 2016

(3)The Zila Panchayat may also exercise the powers conferred by this section in respect of a street or part of a street which it wants to include amongst district roads.