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[Cites 0, Cited by 0] [Section 308] [Entire Act]

State of Haryana - Subsection

Section 308(1) in Punjab Jail Manual

(1)On passing prisoners out, the gate-keeper shall first let them through the inner wicket and having locked it, shall write in full in the register provided for the purpose, the names of all the prisoners, the warders in charge and convict officials assisting them. He shall then open the wicket in the outer gate and count the prisoners as they pass out, to verify the total.