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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(3) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(3)In case the tribunal passes an order of impleadment under sub-rule (2) it shall cause a notice to be issued to such impleadment party in Form "C" in accordance with Rule 6.