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State of Uttar Pradesh - Section

Section 3 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

3. Categorisation of Posts.

- The posts for the staff of the Commission arc categorised in the Table at Appendix-I as per sanction vide O/M No. 468/24-U.Ni.Ni.Pra./2004, dated 15th October, 2004 at Appendix-II.