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State of Odisha - Section

Section 69 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

69. Physical verification.

- A physical verification of stores shall be carried out at least once in each six months by the Block Development Officer/Additional Block Development Officer and in token of his having done so, he shall record a certificate and make note of any other fact regarding excess shortage, unusual depreciation of stores, etc.