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Union of India - Section

Section 34 in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

34. Intimation of order.

(1)Every report made by a designated authority and every order made by the designated member under these regulations shall be dated and signed.
(2)A copy of the order passed under these regulations shall be sent to the Trustee Bank or other concerned person and also placed on the website of the Authority.