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Allahabad High Court

Viresh Kumar Tiwari vs Additional District Judge And Others on 31 August, 2012

Author: Dilip Gupta

Bench: Dilip Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 43595 of 2012
 

 
Petitioner :- Viresh Kumar Tiwari
 
Respondent :- Additional District Judge And Others
 
Petitioner Counsel :- Nand Kishore Singh,Ashok Khare
 
Respondent Counsel :- S.K. Pathak
 

 
Hon'ble Dilip Gupta,J.
 

As prayed for by Sri S.K. Pathak, learned counsel for the respondents, place this petition as fresh on 3rd September, 2012.

Order Date :- 31.8.2012 SK