Allahabad High Court
Viresh Kumar Tiwari vs Additional District Judge And Others on 31 August, 2012
Author: Dilip Gupta
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 43595 of 2012 Petitioner :- Viresh Kumar Tiwari Respondent :- Additional District Judge And Others Petitioner Counsel :- Nand Kishore Singh,Ashok Khare Respondent Counsel :- S.K. Pathak Hon'ble Dilip Gupta,J.
As prayed for by Sri S.K. Pathak, learned counsel for the respondents, place this petition as fresh on 3rd September, 2012.
Order Date :- 31.8.2012 SK