Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Nagaland - Subsection

Section 163(2)(e) in Nagaland Municipal Act, 2001

(e)Relates to the business of a railway administration and is exhibited within any railway station or upon any wall or other property of a railway administration; or