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State of Madhya Pradesh - Section

Section 21 in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973

21. Power of committee to call documents.

- The committee shall have power to call for the original degree, diploma or licence from the person concerned for inspection and also such other documentary or oral evidence as may be considered necessary by it.