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[Cites 0, Cited by 0] [Section 79(4)] [Section 79] [Entire Act]

State of Meghalaya - Subsection

Section 79(4)(iii) in The Meghalaya Co-operative Societies Rules

(iii)Any person duly summoned under sub-rule (i) above to appear or to produce any document or cash shall be liable to the same penalties as provided in Rule 105.