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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(d) in The Gujarat Water Supply and Sewerage Board Act, 1978

(d)a representative of the State Government from the Panchayats, Housing and Urban Development Department or from the Planning Department not below the rank of Deputy Secretary to Government to be appointed by the State Government ex-officio;