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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(2)(c) in The Karnataka Lokayukta Act, 1984

(c)the form and manner in which [a complaint] [Substituted By Act 31 Of 1986 W.E.F. 16.6.1986.] may be made;