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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in The Rajasthan Sati (Prevention) Act, 1987

(1)The Rajasthan Sati (Prevention) Ordinance, 1987 (Ordinance No. 21 of 1987) is hereby repealed.