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Bengal Presidency - Section

Section 560 in Police Regulations, Bengal , 1943

560. Train guards. [§ 12, Act V, 1861].

- The Superintendent of Railway Police shall depute train guards to travel in important passenger trains, or those in which crime frequently occurs. They will be in plain clothes and shall be on the look out for criminals or suspicious persons travelling by the train. Should they detect anyone of this character, they should keep him under watch (unless it is necessary to arrest him in order to prevent a cognizable offence), and report the facts at the first railway police-station they pass. At halting stations they should watch both sides of the train ; and interchange information with any Railway or District Police constables present on the platform, such information being recorded in a note book.