Section 38(2)(a) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

(a)For the post in connection with the affair of the State and falling within the purview of the Rajasthan Public Service Commission;

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