Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Uttar Pradesh - Subsection Section 36(c) in The Greater Noida Industrial Development Area Building Regulations, 1992 (c)A watchman shelter not exceeding 10 sq. mtrs. in area and 3 mtrs. in height on the housing plot of 0.50 acre and above.
