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State of Bihar - Section

Section 77 in Bihar Board's Miscellaneous Rules, 1958

77. Inspection notes of Commissioners.

- The Commissioners will forward to the Board and to Government copies of all their inspection notes relating to subjects referred to in Rule 8 of the Board's Miscellaneous Rules with which they are concerned.The will also send to the Board extracts of their inspection-notes on other subjects, which they wish the Board to peruse. Extracts should be sent as soon as convenient after the inspections have been made.