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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1)(a) in Hyderabad City Police Act, 1348 F

(a)granting licences to persons willing to accept employment at places where goods is unloaded, and for the carriage of passengers' baggage outside the limits of Railway stations and fixing a scale of charges and remuneration for labour of persons so employed;