Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(6) in The Orissa Lokpal and Lokayuktas Act, 1995 (6)Nothing in Sub-sections (4) and (6) shall apply to the publication of any report laid before the State Legislature under Sub-section (8) of Section 12.
