Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 71A in Punjab Jail Manual 71A. [ Inspection of food by Superintendent. [P.G. No. 36838 (H. Jails) dated 10th December, 1926.] - The Superintendent of a Jail shall inspect the food prepared for prisoners' meals at least three times in each week.]
