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State of Madhya Pradesh - Section

Section 57 in The M.P. Factories Rules, 1962

57. Type of spittoons.

- The spittoons shall be of any of the following types :-
(a)a galvanized iron container with a conical funnel-shaped cover. A layer of suitable disinfectant liquid shall always be maintained in the container, or
(b)a container filled with dry, clean sand, and covered with a layer of bleaching powder, or
(c)any other type approved by the Chief Inspector.