Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(2) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010 (2)The notice under subrule (1) shall be issued through registered post with acknowledgement due, or through a process server.
