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Union of India - Section

Section 94 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

94. Honours from Army and Air Force.

(1)Officers of the Indian Navy, being in their proper uniform, shall have the same honours and marks of respect from the Army and the Air Force units as the officers of corresponding rank in those Services.
(2)Officers other than executive officers shall not be received by garrison, regimental, Air Force Station, or ship guards.