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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(3) in Mizoram Cooperative Societies Act, 2006

(3)All the transactions entered into good faith prior to the registration of a co- operative shall be deemed to be transactions of the said co-operative entered after registration in furtherance of the objects of its registration.