Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Gujarat - Subsection Section 93(2) in Bombay Irrigation (Gujarat Amendment) Act, 1976 (2)The State Government may, by notification in the Official Gazette, apply the provisions of this Part to such other areas as may be specified in the notifications.
