Issues of materials to works whether from stock or by purchase, transfer or manufacture, are divided into two classes :-(1)Issues to contractors. - Issues of materials to contractors with whom agreements in respect of completed items of works, i.e., for both labour and materials, have been entered into.(2)Issues direct to works. - Issues of materials when work is done departmentally or by contractors whose agreements are for labour only.II - To Contractors(a)General Conditions
