Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Uttar Pradesh - Subsection Section 22(2) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited (2)The powers and duties mentioned in items (a), (b),(d) and (e) of sub-clause (1) above may be exercised by the Annual General Meeting.
