Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 18 in The Delhi Public Gambling Act, 1955 18. Repeal The following Acts are hereby repealed:--(1)The Public Gambling Act, 1867 as in force in the Union Territory of Delhi].(2)The Public Gambling (Punjab Amendment) Act, 1929 (Punjab Act 1 of 1929), as extended to the Union Territory of Delhi.
