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Supreme Court - Daily Orders

Cmj Foundation vs The State Of Meghalaya on 7 November, 2023

Bench: Bela M. Trivedi, Pamidighantam Sri Narasimha

                                                                       SLP(C) No. 7081/2021 etc.

     ITEM NO.38                               COURT NO.16                    SECTION XIV

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No. 7081/2021

     (Arising out of impugned final judgment and order dated 06-05-2021
     in WA No. 14/2017 passed by the High Court of Meghalaya at Shilong)

     CMJ FOUNDATION & ORS.                                            Petitioner(s)

                                                  VERSUS

     STATE OF MEGHALAYA & ORS.                                        Respondent(s)

     (]FOR ADMISSION and I.R. and IA No.62514/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT, IA No.62515/2021-EXEMPTION FROM
     FILING AFFIDAVIT and IA No. 94774/2021 - EXEMPTION FROM FILING
     AFFIDAVIT

     WITH

     SLP(C) No. 14231/2021 (XIV)
     (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     114931/2021)

     Date : 07-11-2023 These matters were called on for hearing today.

     CORAM :
                           HON'BLE MS. JUSTICE BELA M. TRIVEDI
                           HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Petitioner(s)
                                     Mr. Anupam Lal Das, Sr. Adv. (N/P)
                                     Mr. Philemon Nongbri, Adv.
                                     Mr. Ahanthem Henry, Adv.
                                     Mr. A. Rohen Singh, Adv.
                                     Ms. Anne Mathew, AOR

                                     Mr. Suryanarayana Singh, Sr. Adv. (N/P)
                                     Ms. Pragati Neekhra, AOR
                                     Mr. Aditya Bhanu Neekhra, Adv.
                                     Mr. Aniket Patel, Adv.

     For Respondent(s)
Signature Not Verified
                                     Mr. Anupam Lal Das, Sr. Adv. (N/P)
Digitally signed by
Deepak Guglani
Date: 2023.11.08
                                     Mr. Philemon Nongbri, Adv.
18:02:18 IST
Reason:                              Mr. Ahanthem Henry, Adv.
                                     Mr. A. Rohen Singh, Adv.
                                     Ms. Anne Mathew, AOR

                                     Mr. Suryanarayana Singh, Sr. Adv. (N/P)
                                                              SLP(C) No. 7081/2021 etc.

                       Ms. Pragati Neekhra, AOR
                       Mr. Aditya Bhanu Neekhra, Adv.
                       Mr. Aniket Patel, Adv.

                       Mr. Amit Wadhwa, Adv.
                       Mr. Virender Verma, Adv.
                       Mr. Sanjay Kumar Hadala, Adv.
                       Mr. Pramod Tiwari, Adv.
                       Mr. Vivek Tiwari, Adv.
                       Dr. Vinod Kumar Tewari, AOR

          UPON hearing the counsel the Court made the following
                              O R D E R

In view of the letter circulated on behalf of the petitioner in SLP(C) No. 7081/2021, seeking adjournment on the ground of indisposition of the learned counsel, re-list after four weeks.

(DEEPAK GUGLANI)                                      (R.S. NARAYANAN)
   AR-cum-PS                                        ASSISTANT REGISTRAR