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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Telangana - Subsection

Section 69(5) in Telangana Court of Wards Act, 1350 F

(5)Sections 161, 163, 164 and 165 of the [Telangana Land Revenue Act, 1317 F] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] shall apply to appeals under this section.