Supreme Court - Daily Orders
Khursheed Ahmad Chohan vs Union Of Territory Of Jammu And Kashmir on 31 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.63 COURT NO.6 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).13751-
13752/2023
(Arising out of impugned final judgment and order dated 18-09-2023
in CRM (M) No. 111/2023 18-09-2023 in WP(C) No. 592/2023 passed by
the High Court Of Jammu & Kashmir And Ladakh At Srinagar)
KHURSHEED AHMAD CHOHAN Petitioner(s)
VERSUS
UNION OF TERRITORY OF JAMMU AND KASHMIR & ORS. Respondent(s)
(FOR ADMISSION )
Date : 31-10-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. B A Bashir, Sr. Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. Meeran Maqbool, Adv.
Ms. Ruchi Guasain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(VARSHA MENDIRATTA) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.10.31 18:07:09 IST Reason: