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[Cites 0, Cited by 0] [Section 457(2A)] [Section 457] [Entire Act]

Union of India - Subsection

Section 457(2A)(c) in The Companies Act, 1956

(c)give an advertisement, inviting bids for sale of the assets of the company, within fifteen days from the date of receiving valuation report from the valuer, chartered surveyors or chartered accountants referred to in clause (b), as the case may be.