Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(2) in Protection of Plant Varieties and Farmers' Rights Rules, 2003 (2)The Authority shall after advertising the posts in the Employment News and at least one national daily recruit officers and other employees of the Authority [* * *]
