Calcutta High Court
Jadabpur Tea Company Ltd. & Anr vs West Bengal State Electricity ... on 8 February, 2010
Author: I.P. Mukerji
Bench: I.P. Mukerji
WP No.237 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
In the matter of:
Jadabpur Tea Company Ltd. & Anr.
Versus
West Bengal State Electricity Distribution Co.
Ltd. & Ors.
Before:
The Hon'ble Justice
I.P. Mukerji
Date: 08.02.2010
The Court: Mr. Subir Sanyal learned Counsel for the
respondent assessee prays for stay of the operation of this order.
I have considered his prayer. To enable the respondent licensee to challenge this judgement and order in appeal, let there be an order of stay of operation of this order within three weeks from date but during operation of the stay, the appellate authority's order is not to be given effect to.
(I.P. Mukerji, J.) SP/