Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15 in Punjab Home Guards Rules, 1963 15. Members to take oath of loyalty. [Section 9(b)] - Every member on appointment and before receiving a certificate as provided hereinafter shall take a solemn oath or affirmation of loyalty in such form as may be specified by the Government in that behalf.
