Section 17 in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012
17. Fees:-
Every candidate, for direct recruitment to any category of post, may berequired to pay such fees, as may be specified by the Appointing Authority inrespect of his applications.Provided that in the case of a candidate belonging to a Scheduled Caste or a Scheduled Tribe or a Physically Handicapped category, the fees payable shall be one half of the fee specified under this rule.
