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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Karnataka - Subsection

Section 56(2) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(2)The Academic Council shall have the power to propose regulations on all the matters specified in clauses (a) to (g) of sub-section (1), and matters incidental and related thereto in this regard.