Section 10(a) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010
(a)Any society or member aggrieved by an order of the committee under sub-rule (c) of rule 6 or sub-rule (b) of rule 8 or rule 9 shall make an appeal to the Deputy Registrar (Dairying) within two months from the date of receipt of such order;
