Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1)(a) in Universities of Agricultural Sciences Act, 2009

(a)The University of Agricultural Sciences, Bangalore having headquarter at Bangalore with territorial jurisdiction extending over the districts of Kolar, Chickballapur, Bangalore (Rural), Bangalore (Urban), Ramanagaram, Mandya, Tumkur, Mysore, Chamarajnagar, Hassan, Chickamagalur, Shimoga, Udipi, Dakshina Kannada, Kodagu, Chitradurga and Davanagere;