Orissa High Court
M/S.Jindal India Thermal vs M/S Quartz Infra And ..... Opp.Party on 24 July, 2025
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2600 of 2024
M/s.Jindal India Thermal ..... Petitioner
Power Ltd., New Delhi
Represented By Adv. -
Mr. Prafulla Kumar
Rath (senior Adv.)Asit
Kumar Dash
-versus-
M/s Quartz Infra And ..... Opp.Party
Engineering Pvt. Ltd.,
Hyderabad
Represented By Adv. -
Mr. Subir Palit (sr.
Adv.), Mr. Ashok
Kumar Panigrahi
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR
MOHAPATRA
ORDER
24.07.2025 Order No.
10. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).
2. As requested by the learned counsel for the Opposite Party, list this matter on 6th August, 2025.
3. Interim order passed earlier shall continue till the next date.
( A.K. Mohapatra) Judge RKS Signature Not Verified Page 1 of 1. Digitally Signed Signed by: RAMESH KUMAR SINGH Designation: AR-CUM-Senior Secretary Reason: Authentication Location: OHC Date: 25-Jul-2025 15:28:33