Allahabad High Court
Shree Ram Leela Committee Paliakalan ... vs Union Of India Thru Secy. Surface ... on 12 July, 2010
Bench: Pradeed Kant, Ritu Ra° Awasthi
Court No. - 1 Case :- MISC. BENCH No. - 1679 of 2008 Petitioner :- Shree Ram Leela Committee Paliakalan Kheri & Anr. ( P.I.L. ) Respondent :- Union Of India Thru Secy. Surface Transport & 9 Ors. Petitioner Counsel :- Anurag Narain Respondent Counsel :- C.S.C.,A.S.G.,Alok Mathur,Manik Sinha,Shishir Jain,Shree Ch. Misra Hon'ble PradeeD Kant.J.
Hon'ble Ritu Ra° Awasthi,J. Adjourned on the reported illness of Sri Anurag Narain. List in the next cause list. Order Date :- 12.7.2010 MFA