Allahabad High Court
Ram Ratan Lal Mishra vs The State Of U.P. & Others on 14 February, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT TAX No. - 375 of 2008 Petitioner :- Ram Ratan Lal Mishra Respondent :- The State Of U.P. & Others Petitioner Counsel :- N.K. Trivedi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
This is the 25th consecutive illness-slips of learned counsel for the petitioner.
List in the next cause list peremptorily.
Order Date :- 14.2.2011 OP