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State of Andhra Pradesh - Section

Section 8 in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

8. Secretary and Other Officers.

- The Government may,-
(i)appoint an Officer of the Fisheries Department not below the rank of Assistant Director of the concerned district as Member Secretary of the District Committee; and
(ii)provide the District Committee with such technical and other staff as the Government considers necessary.
Chapter - IV