Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

1. Short title, commencement and extent of application.

- (i) These rules may be called the Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983.
(ii)They shall come into force on and with effect from the date of their publication in the official gazette.
(iii)They shall apply to all the posts specified in Appendix 'A' to these rules.