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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Bombay Presidency - Subsection

Section 85(a) in The Bombay University Act, 1974

(a)any of the members of any such authority, body or committee are not elected, appointed or nominated or for any other reason are not available to take office at the time of the constitution or to attend any meeting thereof or any person is a member in more than one capacity or (here is any other defect in the constitution thereof or there are one or more vacancies in the offices of members thereof: