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[Cites 0, Cited by 0] [Section 15] [Entire Act]

UT Ladakh - Subsection

Section 15(7) in The University of Ladakh Act, 2018

(7)The Registrar shall, in the execution of his duties, be subject to the immediate direction and control of the Vice-Chancellor and shall render such assistance to the Vice-Chancellor as may be required by him in the performance of his official duties.