Supreme Court - Daily Orders
M/S. Advanta India Ltd. (Now Known As ... vs The Commissioner Of Income Tax on 13 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.1 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4577/2015
(Arising out of impugned final judgment and order dated 18-07-2014
in ITA No. 434/2012 passed by the High Court Of Karnataka At
Bangalore)
M/S. ADVANTA INDIA LTD. (NOW KNOWN AS ADVANTA LTD.)Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX & ANR. Respondent(s)
( IA No.101653/2017-AMENDMENT IN CAUSE TITLE[TO BE TAKEN UP AT THE
END OF THE BOARD])
WITH
SLP(C) No. 4578/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 4583/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 4582/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 4585/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 7567/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 6463/2015 (IV-A)
(With appln for amendment of cause title)
C.A. No. 1954/2015 (IV-A)
(With office report on default)
SLP(C) No. 7566/2015 (IV-A)
Signature Not Verified
Digitally signed by
SLP(C) No. 6464/2015 (IV-A)
BALA PARVATHI
Date: 2017.10.14
12:56:21 IST
Reason:
S.L.P.(C)...CC No. 3547/2016 (IV-A)
SLP(C) No. 8509/2015 (IV-A)
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SLP(C) No. 8510/2015 (IV-A)
SLP(C) No. 9948/2015 (IV-A)
(With appln for amendment of cause title)
S.L.P.(C)...CC No. 3505/2016 (IV-A)
SLP(C) No. 7558/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 7557/2015 (IV-A)
SLP(C) No. 19939/2015 (IV-A)
S.L.P.(C)...CC No. 3624/2016 (IV-A)
S.L.P.(C)...CC No. 3789/2016 (IV-A)
S.L.P.(C)...CC No. 3804/2016 (IV-A)
S.L.P.(C)...CC No. 3705/2016 (IV-A)
S.L.P.(C)...CC No. 3703/2016 (IV-A)
SLP(C) No. 9950/2015 (IV-A)
SLP(C) No. 9949/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 11727/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 4584/2015 (IV-A)
(With appln for amendment of cause title)
SLP(C) No. 4579/2015 (IV-A)
(With appln for amendment of cause title)
Date : 13-10-2017 These petitioners were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Praveena Gautam, AOR
Ms. Vasanti V. Patel, Adv.
Mr. Jitesh P. Gupta, Adv.
Ms. Anil Katiyar, AOR
For Karanjawala & Co., AOR
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For Respondent(s) Ms. Pinky Anand, ASG
Mr. H.R. Rao, Adv.
Ms. Niranjana Singh, Adv.
Mr. Hemant Arya, Adv.
For Anil Katiyar, AOR
Mr. Kavin Gulati, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Vishal Gehrana, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Shubham Saigal, Adv.
Ms. Manik Karanjawala, Adv.
Ms. Praveena Gautam, AOR
For Karanjawala & Co., AOR
Mr. A. N. Arora, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for substitution is allowed. List along with Civil Appeal Nos. 356 of 2015 and other connected matters which are already on the regular Board.
(B.PARVATHI) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER